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Union of India - Section

Section 116 in The Oil Mines Regulations, 2017

116. Housekeeping.

(1)The loose materials, which are not required for use, shall not be placed or left so as to dangerously obstruct the workplace and passage-way.
(2)All projecting nails and ends of railings shall be bent or covered with protection to prevent injury.
(3)The scrap, waste and rubbish shall not be allowed to accumulate in work places, access or egress.
(4)Workplace and passage-way that are slippery owing to oil, mud or other causes shall be cleaned up and made safe.
(5)The portable equipment shall be returned after use to its designated storage place.
(6)The equipment, tools and small objects shall not be left lying about where they could cause an accident either by falling or causing person to trip.