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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of West Bengal - Subsection

Section 87(1) in The West Bengal Correctional Services Act, 1992

(1)There shall be an advisory committee consisting of twelve members, to be called the West Bengal Advisory Committee for After-Care Services to aid and advise the State Government in the matter of after-care services to, and rehabilitation of, the released prisoners.