Delhi High Court - Orders
Red Lynx Confederation vs Central Zoo Authority & Ors on 9 September, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 372/2020
RED LYNX CONFEDERATION ..... Petitioner
Through Petitioner in person.
versus
CENTRAL ZOO AUTHORITY & ORS ..... Respondents
Through Mr Rahul Sharma, Central Government
Counsel (Senior Panel) with Mr C.K. Bhatt,
Advocate for Delhi Zoo.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 09.09.2020 [Hearing held through video conferencing] CRL.M.A. 12450/2020 (early hearing)
1. This is an application for early hearing. It is stated that the above captioned petition is now listed on 26.11.2020. It is not feasible to hear the said petition at an earlier date.
2. Accordingly, the application is dismissed.
VIBHU BAKHRU, J SEPTEMBER 9, 2020 pkv Signature Not Verified Signed By:DUSHYANT RAWAL Location: Signing Date:09.09.2020 23:46:04