Section 21 in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975
21. Power to invite experts and officers at meetings.
- The Board may invite any person who in its opinion is an expert in the field of education or any officer of the Government not below the rank of a Deputy Director of Education to attend its meeting or a meeting of its Committee, if a subject with which the expert or officer is concerned is likely to come up or comes up for discussion or consideration at such meeting.
