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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(2)The capacity of the equipment and devices of the Distillery shall be according to the production capacity as fixed for the distillery and shall be as per the specifications and norms as may be prescribed by the Commissioner from time to time.