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State of Goa - Section

Section 86 in The Goa Medical Council Rules, 1995

86. Maintenance of account and other registers.

- The Registrar shall maintain the following books and registers:-
(1)Cash Book
(2)Ledger;
(3)Inward & Outward ledger including postage accounts;
(4)Dead stock register;
(5)Stock register for printed certificates;
(6)Receipt Books;
(7)Register for grants;
(8)Voucher files;
(9)Attendance roll;
(10)Register of leave accounts;
(11)Registers required for the F. F. of the Council;
(12)Service books and
(13)Other registers that may be necessary.