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[Cites 0, Cited by 1] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(6) in The Maharashtra Village Panchayats Act, 1959

(6)The reservation of offices of Sarpanchas as (other than the reservation for women) shall cease to have effect on the expiration of the period specified in article 334 of the Constitution of India.]