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Rajasthan High Court - Jodhpur

Brij Lal Panchal vs Sanwar Mal Verma on 10 January, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1119/2019 Brij Lal Panchal

----Petitioner Versus Sanwar Mal Verma

----Respondent For Petitioner(s) : Mr.Irfan Gauri For Respondent(s) : Mr. Shashank Sharma JUSTICE DINESH MEHTA Order 10/01/2020 Issue notice to the respondents.

List this matter on 17.1.2020, after showing the name of Mr. Harish Purohit.

(DINESH MEHTA),J 197-CPGoyal/-

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