Section 61A(iv) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(iv)one kilometers from the side of a National Highway specified in or declared under the National Highway Act, 1956 (XLVII of 1956) or public road notified under Section 2 of the Madhya Pradesh Highway Act, 1936 (XXXIV of 1936).
