Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(2) in The Delhi Police (Punishment and Appeal) Rules, 1980 (2)Every order passed on appeal shall contain the reasons therefor. A copy of every appellate order shall be given free of cost to the appellant.
