Madhya Pradesh High Court
Mahendra Singh Patel vs The State Of Madhya Pradesh on 13 November, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 MCRC-47087-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 47087 of 2024 (MAHENDRA SINGH PATEL Vs THE STATE OF MADHYA PRADESH ) Dated : 13-11-2024 Parties through their counsel.
Let the documents filed by the applicant regarding ailment of his mother be verified.
List the matter in the next week.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 13-11-2024 18:05:56