Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(11) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act, 2006 (11)other expressions used in this Act, but not defined, shall have the same meanings as defined in the Indian Forest Act, 1927.
