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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(3) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(3)The register maintained under sub-section (1) shall beprima facieevidence of the date on which any person was admitted to the co-operative as a member and of the date on which he ceased to be a member.