Punjab-Haryana High Court
Balbir Singh Thr Lrs Rohtash vs Shiv Raj Singh Dabra & Ors on 26 November, 2018
Author: Amit Rawal
Bench: Amit Rawal
CR-8074-2015 (O&M) 1
209-2
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-8074-2015 (O&M)
Date of decision : 26.11.2018
Balbir Singh (deceased) through his LRs
... Petitioner
Versus
Shiv Raj Singh Dabra and another
... Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present: Mr. Rajesh Garg, Senior Advocate with
Mr. Rakesh Dhiman, Advocate
for the petitioner.
Mr. Chetan Mittal, Senior Advocate with
Mr. Mayank Aggarwal, Advocate
for the respondents.
****
AMIT RAWAL, J.
For orders see CR No.7790 of 2015 titled as "Balbir Singh (deceased) through his LRs V/s Shiv Raj Singh Dabra and another"
decided on even date.
26.11.2018 ( AMIT RAWAL ) Yogesh Sharma JUDGE Whether speaking/reasoned Yes/ No Whether Reportable Yes/ No 1 of 1 ::: Downloaded on - 29-12-2018 13:34:04 :::