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Punjab-Haryana High Court

Balbir Singh Thr Lrs Rohtash vs Shiv Raj Singh Dabra & Ors on 26 November, 2018

Author: Amit Rawal

Bench: Amit Rawal

CR-8074-2015 (O&M)                                                                     1

209-2
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                      CR-8074-2015 (O&M)
                                                      Date of decision : 26.11.2018

Balbir Singh (deceased) through his LRs
                                                                      ... Petitioner
                                             Versus
Shiv Raj Singh Dabra and another
                                                                    ... Respondents


CORAM: HON'BLE MR. JUSTICE AMIT RAWAL

Present:         Mr. Rajesh Garg, Senior Advocate with
                 Mr. Rakesh Dhiman, Advocate
                 for the petitioner.

                 Mr. Chetan Mittal, Senior Advocate with
                 Mr. Mayank Aggarwal, Advocate
                 for the respondents.

                        ****

AMIT RAWAL, J.

For orders see CR No.7790 of 2015 titled as "Balbir Singh (deceased) through his LRs V/s Shiv Raj Singh Dabra and another"

decided on even date.
26.11.2018 ( AMIT RAWAL ) Yogesh Sharma JUDGE Whether speaking/reasoned Yes/ No Whether Reportable Yes/ No 1 of 1 ::: Downloaded on - 29-12-2018 13:34:04 :::