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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(2)(ii) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(ii)Director of Medical and Health Services and every Officer subordinate to him not below the rank of Assistant Director;