Section 3(1)(b) in The West Bengal Livestock Improvement Act, 1954

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State of West Bengal - Subsection

Section 3(1)(b) in The West Bengal Livestock Improvement Act, 1954

(b)is satisfied that the number of bulls in the area, which are fit to be certified as approved bulls under section 8, is sufficient to maintain the rate of propagation of the species, whether by natural breeding or by artificial insemination or by a combination of both methods,

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State of West Bengal - Subsection

Section 3(1)(b) in The West Bengal Livestock Improvement Act, 1954