Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(3)(c) in Kerala Apartment Ownership Act, 1983

(c)the powers and duties and the allowances to be paid to the members of the Managing Committee;