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State of Bihar - Section
Section 145 in The Bihar Government Estates (Khas-Mahal) Manual, 1953
145. Commissioners to submit consolidated annual programmes of improvements.
- Commissioners are required to submit to the Board, by the 1st December each year, a consolidated statement in the following form of the District Officer's programmes of agricultural, sanitary and miscellaneous improvements, including agricultural experiments which are to be undertaken in the following year. -| District and subdivision | Nature of work.A-New works(i)Buildings.(ii) Roads.(iii) Irrigation.(iv) Wells.(v)Gardens.(vi) other works.B-Maintenance and Repair works.(i)Buildings.(ii) Roads.(iii) Irrigation(iv) Wells(v)Gardens.(iv) Other worksC-Miscellaneous works.(i)Agriculture.(ii) Education in aboriginal area(iii) Otherworks.D-Miscellaneous improvements.(a) Original.(b) Repairs. | Amount to be expended. | Purpose for which the work is required and forwhose benefit. | Remarks |
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