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[Cites 0, Cited by 0] [Section 58(1E)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(1E)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)in section 17, for the words "electoral division" wherever they occur, the word "electoral college", and in sub-section (3) for the words "electoral divisions", the words "electoral colleges" shall be substituted.]