Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 69 in The Haryana Canal and Drainage Rules, 1976 69. Masts. [Section 39]. - Boats must have their masts so that can be let down with case and speed and no mast shall be so high as to strike or scrap any bridge under which the boat may pass.
