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State of Gujarat - Section

Section 58 in Saurashtra Land Reforms Act, 1951

58. Obstruction with the rights obtained under this Act, Rules.

- If any person wilfully obstructs the rights of any other person acquired under the provisions of this Act, or contravenes the provisions of sub-section (4) of section 20 the Mamlatdar may direct that the person so obstructing or contravening shall pay a fine not exceeding rupees one thousand.