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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(6) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(6)Responsibility of an accredited institution :After accreditation is accorded to an institution, it shall be responsible for conducting the course of study which is designed by the Council and sending up the students for the qualifying examination. The Council shall not in any way be responsible for the predicament of the students who shall seek their admission in any such institution at their desire.