Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 17 in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

17. Office hours

. - The office hours of the Commission shall be from 10 a.m. to 5 p.m. but if the work so warrants, the members, officers and other employees of the Commission may be called upon to work before or after the office hours without any extra or additional remuneration.