Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of Bihar - Section Section 3 in The Bihar Co-operative Societies Act, 1935 3. Indian Companies Act, [1913] [Now Companies Act, 1956 (1 of 1956).] not to apply. - The provisions of the [Indian Companies Act, 1913 [7 of 1913] [Now Companies Act, 1956 (1 of 1956).] shall not apply to registered societies.
