Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 7 in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 7. [ Government to fix price. [[Substituted by M.P. Act No. 16 of 2002 (w.e.f. 30-8-2002). Prior to substitution it was as under:
