Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(f) in Meghalaya Community Participation and Public Services Social Audit Act, 2017 (f)The Social Audit shall be used for the purpose of finding the facts at the filed level in the implementation of the programmes and to improve upon them.
