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State of Rajasthan - Section

Section 9 in The Rajasthan Minor Irrigation Works Rules, 1956

9. Appeal against an order under section 16.

- An appeal against an order under section 16 shall lie to the Collector of the district in which the land in relation to which or in relation to whose owner the order is made, falls and shall he preferred in the manner prescribed for the filings of appeals in revenue suits and proceedings.