Section 56B(4) in The Rajasthan Agricultural Produce Markets Rules, 1963
(4)Every applicant shall have,-(i)online trading, efficient clearing facility;(ii)settlement and guarantee system of national reach;(iii)well organized and capitalized brokerage houses, where members/brokers with reasonable capital adequacy can participate;(iv)a mechanism to ensure transparency in its operations and decision making; and(v)working experience in Agricultural Produce markets.