Section 28(1) in Nie University Act, 2019

[Cites 0, Cited by 0] [Section 28] [Entire Act]

(1)The Finance Committee shall consist of the following, namely:-

(i) The Chancellor or his Nominee	-	Chairperson
(ii) The Pro-Chancellor	-	Member
(iii) The Vice-chancellor	-	Member
(iv) The Registrar	-	Member
(v) The Finance Officer	-	Secretary
(vi) One nominee of the Sponsoring Body	-	Member and
(vii) Such other members as may be specified inthe statutes.

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