Bombay High Court
The Indian Navy, Western Naval Command vs State Of Maharashtra And 4 Ors on 4 September, 2024
Author: M.S. Sonak
Bench: M.S. Sonak
Board Sr.No.:-52
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2368 OF 2010
The Indian Navy, Western Naval Command ....PETITIONER
V/S
State Of Maharashtra And 4 Ors. ....RESPONDENT
WITH NOTICE OF MOTION (WRIT PETITION) NO. 103 OF 2011 In WRIT PETITION 2368 OF 2010 The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharashtra And Ors And Nikhil ....RESPONDENT Gahrotra WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 76 OF 2011 In WRIT PETITION 2368 OF 2010 The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharashtra And 4 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 158 OF 2014 In WRIT PETITION 2368 OF 2010 Page 1/2 ::: Uploaded on - 05/09/2024 ::: Downloaded on - 05/09/2024 20:54:56 ::: The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharas And 21 Ors And Aruna G. ....RESPONDENT Devendra (applicant) WITH NOTICE OF MOTION (WRIT PETITION) NO. 550 OF 2017 In WRIT PETITION 2368 OF 2010 The Indian Navy, Western Naval Command ....PETITIONER V/S State Of Maharashtra And 4 Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE M.S. SONAK & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 4th September, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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