Calcutta High Court (Appellete Side)
Suvendu Adhikari vs Hon'Ble Speaker on 10 June, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
104-105
10.06.2025
S.D.
Ct. No. 26
W.P.A. 6193 of 2023
Suvendu Adhikari
Vs.
Hon'ble Speaker, West Bengal Legislative
Assembly & Ors.
in
W.P.A. (P)/213 of 2021
Ambika Roy.
Vs.
Hon'ble Speaker, West Bengal Legislative
Assembly & Ors.
Mr. Billwadal Bhattacharyya, Ld. Sr. Adv.,
Mr. Anish Kumar Mukherjee
Mr. Suryaneel Das
Mr. Chiranjit Pal
Mr. Tamoghna Pramanick
....For the petitioners
Two writ petitioners are specially assigned to this
Bench.
Record reveals that assignment was made by the
Hon'ble the Chief Justice on February 13, 2025. Writ
petitions were not mentioned for listing by any of the
parties.
Be that as it may, today none appears for the
respondents.
2
List both the writ petitions on June 18, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)