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Calcutta High Court (Appellete Side)

Suvendu Adhikari vs Hon'Ble Speaker on 10 June, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

 104-105
10.06.2025
   S.D.
Ct. No. 26

                                W.P.A. 6193 of 2023

                             Suvendu Adhikari
                                     Vs.
                   Hon'ble Speaker, West Bengal Legislative
                              Assembly & Ors.
                                     in
                            W.P.A. (P)/213 of 2021

                                Ambika Roy.
                                     Vs.
                   Hon'ble Speaker, West Bengal Legislative
                              Assembly & Ors.



                   Mr. Billwadal Bhattacharyya, Ld. Sr. Adv.,
                   Mr. Anish Kumar Mukherjee
                   Mr. Suryaneel Das
                   Mr. Chiranjit Pal
                   Mr. Tamoghna Pramanick
                                 ....For the petitioners



                      Two writ petitioners are specially assigned to this

             Bench.

                      Record reveals that assignment was made by the

             Hon'ble the Chief Justice on February 13, 2025.        Writ

             petitions were not mentioned for listing by any of the

             parties.

                      Be that as it may, today none appears for the

             respondents.
2

List both the writ petitions on June 18, 2025.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)