Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 31 in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011

31. Regulations.

- The authorities of the University may, subject to the prior approval of the Board of Management, make regulations, consistent with this Act and the rules. Statutes and the Ordinances made thereunder for the conduct of which own business and that of the committees appointed by them.