Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 37 in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998 37. Where any case is required to be advertised it shall be advertised in such publications, and in such form and manner as the Commission may direct.
