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[Cites 0, Cited by 0] [Section 215(1)] [Section 215] [Entire Act]

NCT Delhi - Subsection

Section 215(1)(a) in The New Delhi Municipal Council Act, 1994

(a)any increase or decrease in the value of the remainder of the property of which the building or land so acquired formed part, likely to accrue from the setting back to the regular line of the street shall be taken into consideration and allowed for in determining the amount of such compensation;