Section 2(1)(p) in The Bonded Labour System (Abolition) Ordinance, 1975
(p)"relevant law" means the Rajasthan Colonization Act, 1954 ((Raj. Act 27 of 1954), the Rajasthan Soil and Water Conservation Act, 1964 (Raj. Act 1 of 1965), the Rajasthan Irrigation and Drainage Act. 1954 (Raj. Act 21 of 1954), or any other law relating to land development for the time being in force in the State of Rajasthan, and any rules, notifications and orders made under any of the said enactments or such other law;