Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 3(3)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3)(l) in Bihar Regional Development Authority Act, 1974

(l)Secretary, Urban Development Department or his nominee not below the rank of Deputy Secretary (Ex-officio);