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State of Arunachal Pradesh - Section

Section 24 in Indira Gandhi Technological and The Medical Sciences University Act, 2012

24. The Authorities and Officers of the University etc.

- The authorities of the University and the composition, powers, functions and other matters related to them the officers of the University and their appointment, powers, functions and other matters relating to them and all other matters relating to the functions, powers, teaching, administration and management of the affairs of the University shall, subject to the provisions of this Act, be as specified in the Schedule or as may be provided by the regulations.