Section 1 in The Central Industrial Security Force Act, 1968

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Union of India - Section

Section 1 in The Central Industrial Security Force Act, 1968

1. Short title, extent and commencement .-(1) This Act may be called the Central Industrial Security Force Act, 1968.

(2)It extends to the whole of India.

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Brought into force on 10.3.1969 vide S.O. 924, dated 3.3.1969.