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Sushil Shah vs Netrapal Singh on 19 May, 2020

Author: Krishna Murari

Bench: Krishna Murari

      ITEM NO.7                         VIRTUAL COURT NO.06              SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

      Transfer Petition(s)(Criminal)                No(s).    523/2018

      SUSHIL SHAH                                                        Petitioner(s)

                                                    VERSUS

      NETRAPAL SINGH                                                     Respondent(s)


          IA No. 154156/2018 - EXEMPTION FROM FILING O.T.
          IA No. 154153/2018 - STAY APPLICATION)

      WITH
      T.P.(Crl.) No. 524/2018 (XVI-A)

      IA No. 154209/2018 - EXEMPTION FROM FILING O.T.
      IA No. 154208/2018 - STAY APPLICATION)
       T.P.(Crl.) No. 527/2018 (XVI-A)

      IA No. 154374/2018 - STAY APPLICATION)

      Date : 19-05-2020 These matters were called on for hearing today.

      CORAM :
                             HON'BLE MR. JUSTICE KRISHNA MURARI


      For Petitioner(s)
                                        Mr. Raj Kishor Choudhary, AOR

      For Respondent(s)                 Mr.Shivam Sharma,Adv.
                                        M/S. V. Maheshwari & Co., AOR
                                        Mr. Annam Venkatesh, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Adjourned on the request on behalf of the learned counsel for the petitioner.

Respondent is permitted to file additional documents.

List after two weeks.

(SUSHMA KUMARI BAJAJ) (RENU KAPOOR) SENIOR PERSONAL ASSISTANT BRANCH OFFICER