Punjab-Haryana High Court
Union Of India And Ors vs Sarwan Kumar And Ors on 9 May, 2022
Bench: G.S. Sandhawalia, Pankaj Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.18655 of 2021 (O&M)
Decided on : 09.05.2022
Union of India and others
......Petitioners
Versus
Sarwan Kumar and others
......Respondents
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
HON'BLE MR.JUSTICE PANKAJ JAIN
Present: Mr. Ashish Rawal, Advocate
for the petitioners.
Mr. Rishav Sharma, Advocate
for the private respondents.
G.S. Sandhawalia, J. (Oral)
For orders, see detailed order of even date passed in CWP No.18654 of 2021 'Union of India and others Vs. Ram Chander and another' (G.S. SANDHAWALIA) JUDGE (PANKAJ JAIN) May 09, 2022 JUDGE Naveen Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 12-05-2022 20:37:06 :::