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Punjab-Haryana High Court

Union Of India And Ors vs Sarwan Kumar And Ors on 9 May, 2022

Bench: G.S. Sandhawalia, Pankaj Jain

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                CWP No.18655 of 2021 (O&M)
                                                Decided on : 09.05.2022


Union of India and others
                                                                  ......Petitioners
                                       Versus
Sarwan Kumar and others
                                                              ......Respondents

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MR.JUSTICE PANKAJ JAIN

Present:     Mr. Ashish Rawal, Advocate
             for the petitioners.

             Mr. Rishav Sharma, Advocate
             for the private respondents.

G.S. Sandhawalia, J. (Oral)

For orders, see detailed order of even date passed in CWP No.18654 of 2021 'Union of India and others Vs. Ram Chander and another' (G.S. SANDHAWALIA) JUDGE (PANKAJ JAIN) May 09, 2022 JUDGE Naveen Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 12-05-2022 20:37:06 :::