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State of Nagaland - Section

Section 187 in Nagaland Excise Rules

187. Sales otherwise than by auction or tender in exceptional cases.

- Where the circumstances make unrestricted auction open to objection, for example, where fair prices cannot be obtained, or where undesirable "ring" must be broken up or where a suitable tenderer is not available, the Deputy Commissioner, may settle any shop or group of shops in such other mode, as the Excise Commissioner may prescribe.