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[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

State of Maharashtra - Subsection

Section 48(3)(a) in Maharashtra Public Universities Act, 2016

(a)In order to appoint paper-setters, examiners and moderators, the Board of Examinations and Evaluation shall constitute committees for every subject consisting of, -
(i)the Dean of the concerned faculty - Chairperson;
(ii)Associate Dean, if any ;
(iii)the Chairperson of the Board of Studies concerned;
(iv)two members of the Board of Studies, nominated by it from amongst its members of whom at least one shall be a post-graduate teacher;
(v)the Director of Board of Examinations and Evaluation shall act as a Secretary of such committee.