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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Greater Bengaluru City Corporation -

Section 4(1)(b) in Rai Technology University, Bangalore Act, 2012

(b)forty acres of land if it is outside the limits of Bruhat Bangalore Mahanagara Palike but within Bangalore Metropolitan Region Development Authority area;