Section 24 in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979
24. Penalties for obstruction of works.
- Any person who obstructs the execution of any work or causes any damage to any work, being executed by the Nigam, shall, on conviction, be punishable with imprisonment for a term which may extend to six months or with fine which may extend to one thousand rupees or with both.Chapter-VII Financial Estimates, Funds, Accounts and Audit
