Section 47(2)(vii) in The Sikh Gurdwaras Board Election Rules, 1959

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Union of India - Subsection

Section 47(2)(vii) in The Sikh Gurdwaras Board Election Rules, 1959

(vii)any other paper directed by the returning officer to be kept in a sealed packet; and shall seal each such packet with his own seal and the seals of such candidates or election or polling agents as may desire to affix their seals thereon.

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Union of India - Subsection

Section 47(2)(vii) in The Sikh Gurdwaras Board Election Rules, 1959