Madhya Pradesh High Court
Danraji Panshi @ Elu vs The State Of Madhya Pradesh on 21 December, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MCRC-60233-2021
The High Court Of Madhya Pradesh
MCRC No. 60233 of 2021
(DANRAJI PANSHI @ ELU Vs THE STATE OF MADHYA PRADESH)
Jabalpur, Dated : 21-12-2021
Shri Anurag Sahu, learned counsel for the applicant.
Shri Yadvendra Dwivedi, learned Panel Lawyer for the
respondent/State.
Case-diary is not available. Learned Panel Lawyer is directed to make available case diary by the next date of hearing positively.
List in the next week.
(ARUN KUMAR SHARMA) JUDGE skt Signature Not Verified SAN Digitally signed by SANTOSH KUMAR TIWARI Date: 2021.12.21 17:21:18 IST