Section 36(a) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995
(a)rupees three hundred and seventy five per month in respect of an employee, belonging to Class-III or Class-IV, who had retired or died before 1st August,1992 and in respect of employee belonging to Class-I or Class-II, who had retired or died before 1st day of April, 1993.
