Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 134 in The Maharashtra Village Panchayats Act, 1959 134. [Constitution of District Village panchayat Mandal.] - Deleted by Maharashtra 5 of 1962, Section 286. Tenth Schedule.
