The following shall be order of preference for sale to co-tenure-holders under Section 179-(a)co-tenure-holder, who does not hold any land in the circle other than his interest in the holding in suit.(b)a co-tenure-holder, who is an asami in the circle but does not hold any land as bhumidhar other than his interest in the holding in suit; and(c)a co-tenure-holder, holding land less than 3.125 acres in area in the circle as bhumidhar other than his interest in the holding in suit.]
