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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(c) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)no Part of any machinery which is in motion and which is not securely fenced is examined, lubricated, adjusted or repaired except by a person skilled for such examination, lubrication, adjustment or repairs;